Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 7 in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

7. Verification of Certificates.

- The Block Development Officer or Nodal Officer nominated by him will be empowered to make necessary verification of the certificates of qualifications. If any certificate is bound to be forged or false the appointment will be cancelled and other legal action be taken.