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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 6(1) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(1)The Chairperson and members of the Grievance redressal and dispute resolution committee shall receive salary, allowances and other perquisites as may be notified by the Government from time to time;