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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(1)(a) in Gujarat State Disaster Management Act, 2003

(a)without reasonable cause prevents or obstructs any officer of the State Government or of the local authority or of the Authority or the Commissioner or the Collector from carrying out functions under this Act; or