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State of Jharkhand - Section

Section 33 in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

33. Report regarding loss of antiquity.

- Whosoever owns or is in possession, custody or control of any antiquity shall in the event of its loss or destruction give intimation within seven days of the loss or destruction thereof to such authority and in such form as may be prescribed.