Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(6)] [Section 68] [Entire Act] State of Odisha - Subsection Section 68(6)(b) in Orissa Minor Minerals Concession Rules, 2004 (b)"Director" in relation to a firm means a partner in the firm.