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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(8) in The U.P. Bottling of Foreign Liquor Rules, 1969

(8)Bottling of rum meant for issues to troops at concessional rate shall be permitted in separate room (s) other than the room (s) where bottling of any other liquor is carried on. Bottled concessional rum shall not be stored with any other liquor.