Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(3) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016 (3)The Bureau or the Implementing Agency or any other person appointed by the Bureau or the Implementing Agency may carry out inspection.
