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[Cites 0, Cited by 0] [Section 534] [Entire Act]

Bengal Presidency - Subsection

Section 534(d) in Police Regulations, Bengal , 1943

(d)Sub-divisional Court officers shall at once despatch a copy of every entry made in their Sub-divisional registers to the sadar Court officer, who shall enter it in the sadar Court register a separate part being kept for each subdivision. After the disposal of the case, the Sub-divisional Court officer shall send copies of the entries in the remaining columns of the form which could not be previously filled up, for entry in the sadar Court register.