Himachal Pradesh High Court
Arjun Singh vs . Rajindera Kumari & Ors. on 18 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Arjun Singh vs. Rajindera Kumari & Ors.
RFA No. 103 of 2002 18.05.2022 Present: Mr. Vinay Kuthiala, Sr. Advocate with Mr. Diwan Negi, .
Advocate, for the appellant.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Addl. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State.
Ms. Devyani Sharma, Advocate, for the respondent- SJVN.
List on 27.07.2022 alongwith Cross Objections No. 281/2008 and 167 of 2002.
(Tarlok Singh Chauhan) Judge May 18, 2022 (sanjeev) ::: Downloaded on - 18/05/2022 20:11:16 :::CIS