Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act] State of Uttarakhand - Subsection Section 93(2)(ix) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (ix)the procedure of issuing license, denial to issue license, renewal of license and cancellation of license,