Section 108 in The Armed Forces Tribunal (Practice) Rules, 2009
108. Copies of orders in Library.
(1) The Section Officer of the Judicial Branch shall send copies of every final order to the Library.(2)Copies of all orders received in each month shall be kept at the Library in a separate folder, arranged in the order of date of pronouncement, duly indexed and stitched.(3)A consolidated index shall also be prepared at the end of every year and kept in a separate file in the Library.(4)The order folders and the indices may be made available for reference in the library to the legal practitioners. __________(1)Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
