Section 27 in The Mormugao Harbour Craft Rules, 1976
27. Cancellation of licence.
-If the Deputy Conservator is satisfied that the owner of any licensed harbour craft has contravened any of these rules, he may, without prejudice to any other action that may be taken against such owner in respect of the contravention and subject to the provisions of rule 28, cancel the licence of such harbour craft.
