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[Cites 0, Cited by 2] [Section 48(3)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(3)(iii) in Motor Vehicles Act, 1939

(iii)that copies of the time-table of the service or of particular stage carriages approved by the Regional Transport Authority shall be exhibited on the vehicles and at specified stands and halts on the route or within the area;