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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1)(f) in The Jammu and Kashmir State Finance Commission Act, 2006

(f)identifying the employment backlog at the regional, sub-regional, district or the targeted economic unit level and recommend measures for removal of disparities;