Supreme Court - Daily Orders
Delhi Development Authority vs Yudhvir Singh on 22 July, 2022
Bench: B.R. Gavai, Pamidighantam Sri Narasimha
ITEM NO.8 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10284/2022
(Arising out of impugned final judgment and order dated 17-07-2017
in WPC No. 2727/2015 passed by the High Court Of Delhi At New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
YUDHVIR SINGH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.81210/2022-CONDONATION OF DELAY
IN FILING and IA No.81212/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.81214/2022-EXEMPTION FROM FILING O.T. )
Date : 22-07-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Ms. Manika Tripathy Pandey, AOR
Mr. Ashutosh Kaushik, Adv.
Mr. Manish Vashist, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the Special Leave Petition.
Tag along with Special Leave Petition (C) Diary No. 3108/2022.
Signature Not Verified(Geeta Ahuja) Digitally signed by GEETA AHUJA (Anju Kapoor) Assistant Registrar-cum-PS Date: 2022.07.23 10:26:22 IST Court Master Reason: