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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(4) in Rajasthan Power Sector Reforms Act, 1999

(4)The terms of the Members of the Commission Advisory Committee shall be for a period not more than three years and one third of the members shall retire annually:Provided that for first time one third of the Members shall be appointed for varying period of one year, two years and three years.