Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(g) in Tamil Nadu Timber Transit Rules, 1968

(g)Permits in Form III shall be in duplicate, the original shall be given in exchange for the original of the permit in Form I or Form II, as the case may be, and the duplicate shall be retained by the Officer in-charge of the checking station.