Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(3) in Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act, 2019 (3)In case the Hon'ble Judge desires the assistance of persons of eminence, they may be engaged on case to case basis.
