Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(8)(b) in The United Provinces Tenancy Act, 1939 (b)the construction of works for the drainage of land, or for the protection of land from floods, or from erosion or other damage by water;