Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Karnataka - Subsection Section 36(2) in Karnataka Urban Water Supply and Drainage Board Act, 1973 (2)The provisions of sub-sections (3), (4) and (6) of section 34 and section 35 shall apply to every supplementary estimate.
