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[Section 97]
[Entire Act]
Bombay Presidency - Subsection
Section 97(7) in The Bombay Dentists Rules, 1951
| 1. | Serial No. | .... |
| 2. | Name in full | .... |
| 3. | Father's name | .... |
| 4. | Date of Birth | .... |
| 5. | Nationality | .... |
| 6. | Residential address | .... |
| 7. | Date of first admission to the Register | .... |
| 8. | Qualification for registration | .... |
| 9. | Date on which degree or diploma in dentistry, if any, wasobtained, and the authority which conferred it | .... |
| 10. | Professional address | .... |
| 11. | Employment, if any | .... |
| 12. | Date of removal or registration | .... |
| 13. | Remarks | .... |
| Name in full (in block letters only) | .... |
| Place of birth, date and year Nationality (kindly giveinformation in details) | .... |
| Whether Citizen of India | .... |
| Whether subject of a Foreign Government | .... |
| Residential address | .... |
| Professional address | .... |
| Number of years in practice | .... |
| Employment, if any | .... |
| Description of qualifications of which registration is desired | .... |
| Name of the University or Faculty or Examining or LicensingBody with full address | .... |
| Date of attaining the qualification | .... |
| Institution through which appeared | .... |