Section 2(d) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000
(d)"local authority" means a Municipal Corporation, a Municipal Council, a Nagar Panchayat, a Zila Panehayat, a Kshettra Panchayat or a Gram Panchayat constituted, under any law for the time being in force;
