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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(9)(a) in Jammu and Kashmir Land Revenue Act, 1996

(a)any annual rate chargeable on holders of lands under section 56 of the Jammu and Kashmir State Canal and Drainage Act,1963;