Allahabad High Court
Amar Kumar vs Central Administrative Tribunal ... on 26 July, 2010
Bench: Devi Prasad Singh, Yogesh Chandra Gupta
Court No. - 27 Case :- SERVICE BENCH No. - 992 of 2010 Petitioner :- Amar Kumar Respondent :- Central Administrative Tribunal Lucknow And Ors. Petitioner Counsel :- A.R.Masoodi Respondent Counsel :- C.S.C.,A.K.Chaturvedi,A.S.G. Hon'ble Devi Prasad Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Dr. Ashok Nigam, Assistant Solicitor General of India appears for the Government of India while learned Standing Counsel has accepted notice for the opposite parties 4 and 5.
Four weeks' time is allowed to file counter affidavit, two weeks then for the rejoinder. List thereafter.
Order Date :- 26.7.2010 kkb/