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Allahabad High Court

Amar Kumar vs Central Administrative Tribunal ... on 26 July, 2010

Bench: Devi Prasad Singh, Yogesh Chandra Gupta

Court No. - 27

Case :- SERVICE BENCH No. - 992 of 2010

Petitioner :- Amar Kumar
Respondent :- Central Administrative Tribunal Lucknow And Ors.
Petitioner Counsel :- A.R.Masoodi
Respondent Counsel :- C.S.C.,A.K.Chaturvedi,A.S.G.

Hon'ble Devi Prasad Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Dr. Ashok Nigam, Assistant Solicitor General of India appears for the Government of India while learned Standing Counsel has accepted notice for the opposite parties 4 and 5.

Four weeks' time is allowed to file counter affidavit, two weeks then for the rejoinder. List thereafter.

Order Date :- 26.7.2010 kkb/