Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 54 in The U.P. Narcotic Drugs Rules, 1986 54. Transport under permit or authorisation. - A person to whom an authorisation has been granted by the Collector for the transport of manufactured drug may transport the drugs in such quantity and in such manner as may be specified in the authorisation granted to him.
