Himachal Pradesh High Court
Sunil Dutt vs . Pnb & Anr. on 4 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sunil Dutt Vs. PNB & anr.
Cr. Revision No.564 of 2022 .
04.07.2023 Present: Mr. Paras Ram, Advocate vice Mr. B.R. Kashyap, Advocate, for the petitioner. Mr. Arvind Sharma, Advocate, for respondent No.1.
Mr. Raj Kumar Negi, Additional Advocate General, for respondent No.2/State.
Learned vice counsel for the petitioner prays for an adjournment on the ground that the arguing counsel is not available today.
As prayed for, list on 11.08.2023.
( Sushil Kukreja )
July 04, 2023 Judge
(VH)
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