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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2) in Madhya Pradesh Gau-Bhains Vansh Prajnan Viniyaman Adhiniyam, 2019

(2)Any person who desires to establish and operate a new semen station shall make an application for registration or renewal in such Form along with such fee, as may be prescribed.