Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)An employee who is confirmed in a permanent post may continue in service till he completes the age of sixty years.