Custom, Excise & Service Tax Tribunal
Wearit Global Ltd vs Commissioner, Cgst &Amp Central ... on 12 January, 2022
Author: Dilip Gupta
Bench: Dilip Gupta
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH
EXCISE APPEAL NO. 50087 OF 2020
[Arising out of the Order-in-Appeal No. 830 (CRM) CE/JDR/2019 dated
23/09/2019 passed by The Commissioner (Appeals), Central Excise & CGST,
Jodhpur, Rajasthan.]
M/s Wearit Global Ltd. ...Appellant
5, Khari-Ka-Lamba,
Hurda, Dist. - Bhilwara,
Rajasthan - 311 021.
Versus
The Commissioner, ...Respondent
Central Excise & CGST, Plot No. 105, New Industrial Area, Opp. Diesel Shed, Jodhpur, Rajasthan.
APPEARANCE:
Shri Ankur Upadhyay, Advocate for the appellant Shri Rakesh Agarwal, Authorized Representative for the Department CORAM:
HON'BLE MR. JUSTICE DILIP GUPTA, PRESIDENT HON'BLE MR. P.V. SUBBA RAO, MEMBER (TECHNICAL) FINAL ORDER NO. 50032/2022 DATE OF HEARING : 12.01.2022 JUSTICE DILIP GUPTA Learned Counsel of the appellant has submitted a letter stating therein that the appellant does not desire to pursue the appeal and that it may be dismissed as withdrawn.
2. The appeal is accordingly dismissed as withdrawn.
(JUSTICE DILIP GUPTA) PRESIDENT (P.V. SUBBA RAO) MEMBER (TECHNICAL) PK