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State of Odisha - Section

Section 23 in Orissa Human Rights Commission (Procedure) Regulations, 2003

23. Communication of recommendations.

- Whenever the Commission makes any recommendation after considering the inquiry report, along with its recommendation shall be sent in Form-14 within seven days from the date of such recommendation to the concerned Government or authority calling upon it to furnish its comments on the report including the action taken or proposed to be taken within one month or such further time as the Commission may allow.