Madhya Pradesh High Court
Smt. Urmila Devi vs Shri Deep Narayan Singh on 10 August, 2015
MCC-1342-2015
(SMT. URMILA DEVI Vs SHRI DEEP NARAYAN SINGH)
10-08-2015
Shri Ashok Kumar Mishra, learned counsel for the petitioner.
This review petition has been filed for correction of the typographical error in the order dated 15/06/2015 passed in MCC No. 1342/2015. It is submitted that in the aforesaid order, it is mentioned (M.A. No. 5289/2015) however, the correct number is M.A. No. 5289/2010.
In this view of the matter, the application is allowed, wherein the order dated 15/06/2015 it is mentioned M.A. No. 5289/2015 it be read as M.A. No. 5289/2010.
(S.K. GANGELE) JUDGE MISHRA