Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49D] [Entire Act] Union of India - Subsection Section 49D(g) in Conduct of Elections Rules, 1961 (g)such other person as the returning officer or the presiding officer may employ under sub-rule (2) of rule 49-G or sub-rule (1) of rule 49-H.
