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State of Rajasthan - Section

Section 220 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

220. Chutes, its construction and use.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)wooden or metal chutes which are at an angle or more than forty five degrees to the horizontal and use for the removal of materials are closed on all sides except at their openings used for receiving or articles;
(b)all openings of chutes except their top openings are closed when not in use;
(c)every chute-
(i)is constructed of sound material, adequate strength and is suitable for the purpose it is intended for use;
(ii)exceeding twelve metres in height is constructed in accordance with the design and drawings of a professional engineer for such construction and approval of the Chief Inspector.
(d)a suitable warning notice is displayed at conspicuous location, written in Hindi and in a local language, at the discharge end of every chute;
(e)every chute is cleared when debris has accumulated to a height, which can pose danger to building worker, but such clearance is done in no case less frequently than once a day.