Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(e) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(e)The Fund shall consist of :-
(i)Subscription by the subscriber;
(ii)Contribution of the society;
(iii)Contribution by the Union;
(iv)The interest earned on the accumulation of the fund shall become the part of the fund.