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[Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act]

State of Rajasthan - Subsection

Section 178(2)(k) in The Rajasthan District Boards Act, 1954

(k)regulating slaughter houses and offensive, dangerous or obnoxious trades, calling or practices and prescribing fees to defray the expenditure incurred by a Board for this purpose;