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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(5)(b) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(b)Proposals for transmission tariff design for each year of the Control Period, including the losses to be charged and the procedure thereof;