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State of Uttar Pradesh - Section

Section 3 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

3. In the Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 wherever the expression 'Board', 'Board of Revenue' or 'Member Board of Revenue' occurs, in its place word "Chief Revenue Commissioner/Additional Revenue Commissioner", whichever is appropriate shall be deemed to have been substituted.