Supreme Court - Daily Orders
M/S M3M India Developers Ltd vs Rajan Handa on 16 January, 2026
ITEM NO.1714 COURT NO.3 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 280/2025 in C.A. No. 7777/2021
M/S M3M INDIA DEVELOPERS LTD. Petitioner(s)
VERSUS
RAJAN HANDA & ANR. Respondent(s)
SUITORS FUND
Date : 16-01-2026 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
[IN CHAMBER]
For Petitioner(s) :
Mr. A. Venayagam Balan, AOR (NP)
Mrs. Santhanalakshmi, Adv. (NP)
Mr. Puneet Thakur, Adv. (NP)
For Respondent(s) : Mr. Sudhansu Palo, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. None appears for the petitioner.
2. list the matter after three weeks’.
(MOHD IBRAHIM) (SUCHETA CHHABRA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by HARPREET KAUR Date: 2026.01.17 12:58:11 IST Reason: