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[Cites 0, Cited by 4] [Entire Act]

State of Jammu-Kashmir - Section

Section 8 in Jammu and Kashmir Reservation Act, 2004

8. Reservation not to bar promotion

-Nothing in section 6 shall bar the promotion of a member of any reserved category against the vacancies other than, or in addition to, those reserved for them under the Act, if such member is found to be qualified for such promotion on the basis of his merit and seniority.