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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85(1)(iv) in Andhra Pradesh Rules Under the Registration Act, 1908

(iv)The blank spaces in the endorsement stamps referred to in Clause (i) shall be filled in and the endorsements and certificates shall be signed by the Registering Officer in his own hand.