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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(5) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(5)The units undertaking diversification shall be entitled to the benefit under sub-rule (1) only on the additional items produced as a result of such diversification for which a separate account shall be maintained.