Section 3 in Rajasthan Registration Rules, 1955 Volume II
3. Examination of office and office record.
- In addition to the above, the following points may also be noted:-(1)The office accommodation:(2)The almirahs, whether in good order with locks and whether these are sufficient. He should also examine the condition of the register and records:(3)Whether the miscellaneous papers are properly classified and kept in order and with method;(4)Whether weeding has been punctually and properly done:(5)Whether the indents are correctly prepared and the stock of blank forms neither excessive nor deficient:(6)Whether the staff is maintaining its efficiency-keeping proper hours and conducting the business of the office with punctuality, accuracy and despatch:(7)Whether the Sub-Registrar or clerks carry on any other business, such as that of document-writing, stamp-vending, petition-writing etc.
