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Union of India - Section

Section 6 in State Bank of India Employees Provident Fund Regulations, 2015

6. Accounts of the Fund.

- The accounts of the Fund shall be made up yearly as at 31st March and an audited statement of affairs as at that date shall be submitted to a meeting of the trustees to be held not later than 31st August in every year and a copy of such statement shall be forwarded annually to each member.