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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(v) in The Warehousing Corporations Act, 1962

(v)except in the case of the managing director, if he is a salaried official of [---] [Certain words omitted by Warehousing Corporations Act, 2001(23 of 2001) ] a State Warehousing Corporation; or