Patna High Court - Orders
Angesh Kumar vs Chairman And Managing Director, Food ... on 26 April, 2021
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
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IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No. 7587 of 2020
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Angesh Kumar ... ... Petitioner
Versus
Chairman and Managing Director, Food Corporation of India
.. ... Respondents
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Appearance :
For the Petitioner : Mr. Gajendra Kumar Singh, Advocate
Mr. Manish Kumar No.2
For the Respondent State:
Mr. Prashant Pratap, GP-2
Mr. Prabhakar Tekriwal
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
5. 26-04-2021The matter has been taken up for hearing on-line because of COVID-19 Pandemic restrictions.
It is stated by learned counsel for the petitioner that Mr. Manish Kumar No.2, who is to argue the matter, is unavailable.
On his request, let the matter be listed on 03.05.2021.
(Chakradhari Sharan Singh, J) Pawan/-
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