Section 27(2)(b) in The Khadi And Village Industries Commission Act, 1956
(b)the time and place of meetings of the Commission, the procedure to be followed in regard to transaction of business at such meetings and the quorum necessary for the transaction of such business at a meeting;(ba)[ the transaction of business at the meetings of the Zonal Committee under sub-section (2) of section 12A] [Inserted by Act 10 of 2006 (w.e.f. 22.3.2006) ](bb)[ the summoning and holding of meetings, and the conduct of business of a Standing Finance Committee;] [Inserted by Act 32 of 1961, Section 14]