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State of Himachal Pradesh - Section

Section 9 in Mukhya Mantri Swavlamban Yojana, 2019

9.

A unit can avail subsidy only under a single Scheme, either from the Central Government or from the State Government. A unit seeking subsidy should self certify that it has not obtained or applied for subsidy for the same purpose or activity from any other Ministry or Department of the Government of India or State Government.