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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(3)(iii) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(iii)The City of Coimbatore as defined in the Coimbatore City Municipal Corporation Act, 1981 (Tamil Nadu Act 25 of 1981), or