Section 9(1)(b) in The Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977

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Union of India - Subsection

Section 9(1)(b) in The Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977

(b)where no such direction has been issued by the Central Government, vest in one or more Custodians appointed by the Central Government under sub-section (2),

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Union of India - Subsection

Section 9(1)(b) in The Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977