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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(4)(ii) in Kerala Agricultural University Act, 1971

(ii)The General council dissolved under sub-section 4 (1) shall be reconstituted in accordance with the provisions of the principal Act within a period of six months from the date of such dissolution.